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State of Odisha - Section

Section 13 in Orissa Education Act, 1969

13. Management not to discontinue institution.

- No educational agency or managing committee or, as the case may be, governing body of any recognised educational institution shall close down the institution at any time within an academic session and without giving notice in writing of its intention so to do to the State Government at least twelve months before the date, with effect from which the institution is proposed to be closed down.