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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Maharashtra - Subsection

Section 78(1)(c) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(c)[ Agriculture [* * *] [[Entries (c) and (d) were substituted by Maharashtra 22 of 1970, Section 2(1).