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State of Andhra Pradesh - Section

Section 1 in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

1. Short title, extent and Commencement -

(1)This Act may be called the Andhra Pradesh State Aquaculture Development Authority Act, 2020.
(2)It extends to the whole of the State of Andhra Pradesh.
(3)It shall come into force on such date as the State Government may, by notification, appoint.