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State of Uttar Pradesh - Section

Section 2 in The U.P. Debt Relief Rules, 1977

2. Definitions (Section 25).

- In these rules-
(a)"Act" means the Uttar Pradesh Debt Relief Act, 1977;
(b)"Form" means a form appended to these rules ;
(c)"Section" means a section of the Act;
(d)words and expressions used in these rules and defined in the Act shall have the meanings assigned to them in the Act.