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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2)(ix) in Rajasthan Public Procurement Rules, 2012

(ix)if any limit on the number of bidders or contractors that can be registered for the auction is imposed, the relevant maximum number and the criteria and procedure, that will be followed in selecting it;