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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Telangana - Subsection

Section 32(2)(d) in Kaloji Narayana Rao University of Health Sciences Act, 1986

(d)the fees to be charged for courses of study in the Colleges affiliated to the University and for admission to the examinations, degree and diplomas of the University;