Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Karnataka - Subsection Section 4(1)(b) in Karnataka Municipalities Act, 1964 (b)exclude from a [smaller urban area] [Substituted by Act 36 of 1994 w.e.f. 1-6-1994.] any local area comprised therein.