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[Cites 0, Cited by 0] [Section 42(4)] [Section 42] [Entire Act]

State of Chattisgarh - Subsection

Section 42(4)(iii) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(iii)a provision requiring the submission of every proposal for the revision of pay scale and rate of allowances of the officers, teachers, and other persons employed by the University to the State Government for the sanction;