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Union of India - Section

Section 271 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

271. Probationary Period.

- All service rendered as a Boy or Artificer Apprentice is on probation. Direct Entry sailors shall be on probation for the first two years of service [except in the case of Sick-Berth, Cooks (0) & (S). Steward and Topass Branches where the period is of one year only.]Re Entry