Supreme Court - Daily Orders
Overseas Trading & Shipping Co. Pte Ltd vs Asst.Commissioner Of Income Tax on 8 May, 2014
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ITEM NO.23 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CC 7296/2014
Petition(s) for Special Leave to Appeal (Civil)....../2014
(From the judgement and order dated 02/09/2013 in TA
No.729/2013 of the HIGH COURT OF GUJARAT AT AHMEDABAD)
OVERSEAS TRADING & SHIPPING CO. PTE LTD Petitioner(s)
VERSUS
ASST.COMMISSIONER OF INCOME TAX Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 08/05/2014 This Petition was called on for hearing
today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr.J.D.Mistri, Sr.Adv.
Mr.Niraj D.Sheth, Adv.
For Ms. Anuradha Mutatkar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar