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Supreme Court - Daily Orders

Overseas Trading & Shipping Co. Pte Ltd vs Asst.Commissioner Of Income Tax on 8 May, 2014

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ITEM NO.23                       COURT NO.2                  SECTION IIIA


               S U P R E M E        C O U R T   O F    I N D I A
                                 RECORD OF PROCEEDINGS

                                                 CC 7296/2014
Petition(s) for Special Leave to Appeal (Civil)....../2014

(From the judgement and order         dated 02/09/2013                    in   TA
No.729/2013 of the HIGH COURT OF GUJARAT AT AHMEDABAD)


OVERSEAS TRADING & SHIPPING CO. PTE LTD                            Petitioner(s)

                     VERSUS

ASST.COMMISSIONER OF INCOME TAX                                    Respondent(s)

(With appln(s) for c/delay in filing SLP)


Date: 08/05/2014          This   Petition     was   called   on     for   hearing
today.


CORAM :
          HON’BLE MR. JUSTICE H.L. DATTU
          HON’BLE MR. JUSTICE R.K. AGRAWAL



For Petitioner(s)         Mr.J.D.Mistri, Sr.Adv.
                          Mr.Niraj D.Sheth, Adv.
                          For Ms. Anuradha Mutatkar,Adv.


For Respondent(s)



               UPON hearing counsel the Court made the following
                                   O R D E R

Delay condoned.

Dismissed.

(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar