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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(7) in The Aircraft (Security) Rules, 2011

(7)No person shall-
(a)leave or throw or cause to be thrown any animal, bird or object,
(b)cause any animal under his possession or control to stray, and
(c)operate any vehicle without entry permit from the Commissioner in the movement area:
Provided that a passenger in the process of embarking, disembarking or in transit holding an air ticket or any person who is engaged on regular duty at an aerodrome and holds an aerodrome entry permit issued by the Commissioner shall not he required to obtain the admission ticket or entry permit.