Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(11)] [Section 9] [Entire Act] State of West Bengal - Subsection Section 9(11)(g) in The West Bengal Joint Entrance Examinations Board Act, 2014 (g)has been convicted by a court for any offence under the Code of Criminal Procedure, 1973: