Delhi High Court - Orders
M/S Skyline Engineering Contracts ... vs Union Of India & Ors on 18 May, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~20 & 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4023/2020
M/S SKYLINE ENGINEERING CONTRACTS (INDIA)
PVT LTD ..... Petitioner
Through: Mr. Karan Sachdev, Mr.
Agrim Arora & Mr. Kunal
Kapoor, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Harpreet Singh, Sr.
Standing Counsel with Ms.
Suhani Mathur & Mr. Jatin
Kumar Gaur, Advs.
+ W.P.(C) 1797/2021, CM APPL. 5182/2021, CM APPL.
5183/2021 & CM APPL. 2062/2023
KAMA AYURVEDA PRIVATE LIMITED ..... Petitioner
Through: Mr. Tarun Gulati, Sr. Adv.
with Mr. Sandeep Chilana,
Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Anushree Narain,
Standing Counsel with Mr.
Mayank Srivastava for
respondents.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 18.05.2023
1. The hearing of the present petitions is adjourned to enable the learned counsel to reflect on the recent decision of this Court This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 13:02:19 in W.P.(C) 4691/2021 captioned Hansuttam Finance Ltd. v Principal Commissioner of Central Excise Goods and Service Tax South Commissionerate & Ors. rendered on 15.05.2023.
2. List on 19.05.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J MAY 18, 2023 "SK"
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 13:02:19