Section 2 in The Rajasthan Boiler Operation Engineers' Rules, 1967
2. Definitions.
- In these rules, unless the context otherwise requires-(a)"The Act" means the Indian Boilers Act, 1923 (Central Act V of 1923);(b)"Board" means the Board of Examiners constituted under these rules;(c)"boiler" includes an economiser;(d)"Boiler Attendant" means a person holding a certificate of competency as an attendant under the Rajasthan Boiler Attendants Rules, 1954;(e)"Boiler Operation Engineer" means a person granted a certificate of proficiency as a Boiler Operation Engineer under these rules;(f)"Chairman" means the Chairman of the Board;(g)"Form" means a form appended to these rules;(h)"Secretary" means the Secretary to the Board;(i)"Section" means a section of the Act.II. General
