Section 18(2) in West Bengal Maintenance and Welfare of Parents and Senior Citizens Rules, 2008
(2)The State Government may recommend to the Ministry of the Social Justice and Empowerment, Government of India, in favour of well-known voluntary organizations, for setting up oldage homes in each district of the State, under the existing schemes introduced by the Ministry of the Social Justice and Empowerment, Government of India, for the care and protection of the indigent senior citizens.
