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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(8) in The Bombay Anatomy Rules, 1950

(8)* * * *]Amended by G. N., U. D. and P. H. D., No. STR. 2177/2635-(1443)-PH-10, dated 27th December, 1978 (M. G., 1979, Part IV-B, p. 5).G. N., L. S. G. & P. H. D., No. 5337/33-111, dated 13th June, 1950 (B. G., Part IV-B, p. 1312). - In exercise of the powers conferred by sub-section (2) of section 2 and section 4 of the Bombay. Anatomy Act, 1949 (Bombay XI of 1949), the Government of Bombay is pleased to authorize the officers specified in column 1 of the Schedule appended.