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State of Maharashtra - Section

Section 96 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

96. Annual Administration Report.

- At the end of each market year, every Market Committee shall prepare an annual report which shall contain such information as may be required by the Director by general or special orders issued from time to time and submit on or before 31st December, copies of it to the Director and to such officers as may be specified by the Director, in that behalf.