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[Cites 0, Cited by 0] [Section 303(1)] [Section 303] [Entire Act]

State of Goa - Subsection

Section 303(1)(ii) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(ii)take on the spot or otherwise such evidence of any person which he may deem necessary for the purpose of any examination or enquiry connected with such building and other construction work directly or indirectly: