Chattisgarh High Court
Shambhu Prasad Jaiswal vs Abhishek Singh 25 Fa/89/2020 Ramesh ... on 13 March, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
FA No. 85 of 2020
Shambhu Prasad Jaiswal Versus Abhishek Singh
13.03.2020 Mr. A.N. Bhakta, counsel for the appellant.
Call for the records.
Issue notice to respondent on payment of PF within one week.
Notice be made returnable within three weeks. Matter be listed for admission after four weeks.
Sd/- Sd/-
(Manindra Mohan Shrivastava) (Vimla Singh Kapoor)
Judge Judge
Ajay