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Chattisgarh High Court

Shambhu Prasad Jaiswal vs Abhishek Singh 25 Fa/89/2020 Ramesh ... on 13 March, 2020

              HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                                  FA No. 85 of 2020
                    Shambhu Prasad Jaiswal Versus Abhishek Singh




       13.03.2020         Mr. A.N. Bhakta, counsel for the appellant.
                          Call for the records.
                          Issue notice to respondent on payment of PF within one week.

Notice be made returnable within three weeks. Matter be listed for admission after four weeks.

                                     Sd/-                               Sd/-

                         (Manindra Mohan Shrivastava)         (Vimla Singh Kapoor)
                                  Judge                            Judge




Ajay