Supreme Court - Daily Orders
M/S. Canara Nidhi Limited vs M. Shashikala on 3 March, 2016
ITEM NO.49 REGISTRAR COURT. 1 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s).
35673-35674/2014
M/S CANARA NIDHI LTD Petitioner(s)
VERSUS
M. SHASHIKALA AND ORS Respondent(s)
(With interim relief and office report)
Date : 03/03/2016 These petitions were called on for hearing today.
For Petitioner(s) Mr. S. N. Bhat,Adv.
For Respondent(s) Mr. Prakash Chandra Sharma, Adv.
Ms. E. R. Sumathy,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos. 1, 2 and 4 have already filed counter affidavit.
None appears for Respondent Nos. 3 and 6 despite due service. Respondent Nos. 5 and 8 have refused to accept the notice. As such, their service deemed to be complete but none appears on their behalf.
Last opportunity for filing fresh address of Respondent No. 7 within two weeks time is granted and notice thereafter, be issued.
List again on 30.06.2016.
(PAWAN DEV KOTWAL) Signature Not Verified Registrar Digitally signed by Rupam Dhamija Date: 2016.03.05 10:57:08 IST Reason: