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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(3) in Bureau of Indian Standards (Conformity Assessment) Regulations, 2018

(3)If at any time, the Bureau has reasons to reduce the scope of a certificate of conformity, it shall do so after serving a notice of one month to the holder of certificate of conformity.