Kerala High Court
Kunhammad vs The District Collector on 19 August, 2014
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
THURSDAY, THE 25TH DAY OF JANUARY 2018 / 5TH MAGHA, 1939
WP(C).No. 40143 of 2017
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PETITIONER(S):
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1 KUNHAMMAD, KUZHIMATTIKALATHIL HOUSE,
PANACHICHIRA, DOWN HILL P.O.,MALAPPURAM.
2 MOHAMMED SHAREEF,KUZHIMATTIKALATHIL HOUSE,
PANACHICHIRA, DOWN HILL P.O., MALAPPURAM.
3 JAMEELA, KUZHIMATTIKALATHIL HOUSE,
PANACHICHIRA, DOWN HILL P.O., MALAPPURAM.
4 FATHIMA,KUZHIMATTIKALATHIL HOUSE,
PANACHICHIRA, DOWN HILL P.O., MALAPPURAM.
5 SALAMATH,KUZHIMATTIKALATHIL HOUSE,
PANACHICHIRA, DOWN HILL P.O., MALAPPURAM.
6 RASIYA,W/O. ABDUL KAREEM,
KUZHIMATTIKALATHIL HOUSE,
PANACHICHIRA, DOWN HILL P.O., MALAPPURAM.
7 ABOOBACKER SIDDIQ,
S/O. KONNOLA HUSSAIN, KUZHIMATTIKALATHIL HOUSE,
PANACHICHIRA, DOWN HILL P.O., MALAPPURAM.
BY ADVS.SRI.ESM.KABEER
SMT.C.SHEEBA
SMT.K.M.AMINABEEVI
RESPONDENT(S):
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1. THE DISTRICT COLLECTOR, MALAPPURAM.
2. THE LAND ACQUISITION OFFICER (SPECIAL TAHSILDAR LA),
GENERAL, MALAPPURAM
R1 & R2 BY SR.GOVERNMENT PLEADER SRI.SANTHOSH PETER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 25-01-2018,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 40143 of 2017 (P)
APPENDIX
PETITIONER(S)' EXHIBITS:
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EXHIBIT P1 TRUE COPY OF THE COMMON AWARD IN L.A.R.NO.
54/2013 OF THE SUB COURT, MANJERI, DATED 19.08.2014.
EXHIBIT P2 TRUE COPY OF THE PROCEEDINGS OF THE 2ND
RESPONDENT DATED 10.07.2017.
EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DATED 08.11.2017.
RESPONDENTS EXHIBITS: NIL
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//TRUE COPY//
P.A.TO JUDGE
dlk
SHAJI P. CHALY, J.
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W.P.(C) No. 40143 of 2017
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Dated this the 25th day of January, 2018
JUDGMENT
This writ petition is filed by the petitioner seeking the following reliefs:-
b