Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 194] [Entire Act] Union of India - Section Section 13 in The Motor Vehicles Act, 1988 13. Extent of effectiveness of licences to drive motor vehicles. - A learners licence or a driving licence issued under this Act shall be effective throughout India.
