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[Cites 0, Cited by 0] [Section 125(2)] [Section 125] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 125(2)(iii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(iii)procedure for constitution of the first Market Committee and subsequent Market Committee including qualifications of representatives under section 17(1);