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[Cites 0, Cited by 0] [Section 10B] [Entire Act]

State of Tamilnadu - Subsection

Section 10B(1) in The Coimbatore City Municipal Corporation Act, 1981

(1)The Chairman of the Wards Committee shall be elected by the councillors of the Wards Committee from among themselves after each ordinary election to the council in such manner as may be prescribed.