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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(4) in Tamil Nadu Agricultural University Act, 1971

(4)The Comptroller shall-
(a)ensure that no expenditure not authorised in the annual financial estimates as approved by the Board is incurred by the University; and
(b)disallow any expenditure unwarranted by the terms of any statute or for which provision is required to be made by a statute but has not been so made.