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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(1)(iv) in Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016

(iv)should be free from evidence of any contagious or infectious disease and should not be suffering from any disease which is likely to be aggravated by service or is likely to render him unfit for service or endanger the health of the public.