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State of Rajasthan - Section

Section 6A in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

6A.

Notwithstanding anything contained in these Rules, the recruitment, appointment, promotion , seniority and confirmation etc. of a person who joins the Army/Air Force/Navy during emergency shall be regulated by such orders and instructions as may be issued by the Govt, from time to time provided that these are regulated mutatis mutandis according to the instructions issued on the subject by the Govt, of India.