Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] Union of India - Subsection Section 39(a) in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016 (a)"designated authority" means an officer of the Authority appointed under sub-regulation (1) of regulation 32;
