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Allahabad High Court

Deepak Verma vs State Of U.P. on 10 May, 2010

Author: Raj Mani Chauhan

Bench: Raj Mani Chauhan

Court No. - 20

Case :- BAIL No. - 3734 of 2010

Petitioner :- Deepak Verma
Respondent :- State Of U.P.
Petitioner Counsel :- S.A.Khan
Respondent Counsel :- Govt.Advocate

Hon'ble Raj Mani Chauhan,J.

The accused applicant Deepak Verma, S/o Shri Kailash Babu Verma, R/o 570/79, Fauji Colony, Azad Nagar, P.S. Krishna Nagar, District Lucknow who is involved and detained in case Crime No. 305/2008, under Sections 302, 307, 452 IPC, from P.S. Krishna Nagar, District Lucknow has moved the third bail application. The second bail application had been rejected by the Hon'ble Mr. Alok K. Singh, J.

Therefore list in the next week along with previous records of Cr. Misc. Case No. 7545 (B) of 2009.

Order Date :- 10.5.2010 Santosh/-