Allahabad High Court
Deepak Verma vs State Of U.P. on 10 May, 2010
Author: Raj Mani Chauhan
Bench: Raj Mani Chauhan
Court No. - 20 Case :- BAIL No. - 3734 of 2010 Petitioner :- Deepak Verma Respondent :- State Of U.P. Petitioner Counsel :- S.A.Khan Respondent Counsel :- Govt.Advocate Hon'ble Raj Mani Chauhan,J.
The accused applicant Deepak Verma, S/o Shri Kailash Babu Verma, R/o 570/79, Fauji Colony, Azad Nagar, P.S. Krishna Nagar, District Lucknow who is involved and detained in case Crime No. 305/2008, under Sections 302, 307, 452 IPC, from P.S. Krishna Nagar, District Lucknow has moved the third bail application. The second bail application had been rejected by the Hon'ble Mr. Alok K. Singh, J.
Therefore list in the next week along with previous records of Cr. Misc. Case No. 7545 (B) of 2009.
Order Date :- 10.5.2010 Santosh/-