Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Jammu-Kashmir - Subsection Section 14(1)(a) in Jammu and Kashmir Requisitioning and Acquisition of Immovable Property Act, 1968 (a)in the case of any notice or order of general nature or affecting a class of persons, be published in the Government Gazette; and