Section 67(1) in Tamil Nadu Government Servants (Conditions of Service) Act, 2016

[Cites 0, Cited by 0] [Section 67] [Entire Act]

(1)The Committee on appeals shall consist of,-

Vigilance Commissioner and Commissioner	..	Chairperson.
for Administrative Reforms.
Secretary to Government, Personnel andAdministrative Reforms Department.	..	Convenor.
Secretary to Government of the administrativedepartment concerned.	..	Member.
Secretary to Government, Law Department.	..	Member.
Secretary to Government,Finance Department orhis nominee (Financial matters).	..	Member.
Secretary, Tamil Nadu Public Service Commission(Special invitee, in cases where, the views of the Commission isrequired).	..	Member.

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