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[Cites 0, Cited by 0] [Section 275(1)] [Section 275] [Entire Act]

State of West Bengal - Subsection

Section 275(1)(d) in Kolkata Municipal Corporation Act, 1980

(d)if the occupier refuses to admit any officer or employee of the Corporation duly authorised in that behalf into the premises for the purpose of making any inspection under this Act or under any regulations relating to water supply made under this Act, or prevents such officer or employee from making such inspection;