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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(6) in First Statutes of the University of Udaipur

(6)The Board shall either approve the recommendation or in case the Board refuses to approve the recommendation, the Council of Deans, shall, in due course, present another recommendation in the manner indicated above:Provided that where it is not possible to recruit a person in the aforesaid manner, the Vice-Chancellor may appoint an Officer temporarily by promotion or selection though advertisement for a period not exceeding 6 months till a candidate duly recommended by the Council of Deans in the manner indicated above is appointed.