Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(c) in Destructive Insects and Pests Act, 1914 (c)"infection" means infection by any insect, fungus or other pest injurious to a crop; [* * *] [The words "and" was rep. by Act 3 of 1939.]
