Chattisgarh High Court
Mandakini Diwan vs The High Court Of Chhattisgarh on 25 October, 2016
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Writ Petition (Cr) No.197 of 2016
Mandakini Diwan and another Versus The High Court of Chhattisgarh and others
25/10/2016 Mr.S.C.Verma, counsel for the petitioners.
Mr.Abhishek Sinha, counsel for respondent No.1.
Mr.Dhiraj Wankhede, G.A. for respondents No.2 to 6/State.
Mr.T.K.Jha, counsel for respondent No.7. Mr.Anmol Sharma, counsel for respondent No.8. Heard.
Admit.
Return be filed within ten weeks. List the matter in the week commencing 9th January, 2017.
Sd/-
(Sanjay K.Agrawal) JUDGE B/-