Allahabad High Court
Smt. Kalawati vs Board Of Revenue Thru Secretary And 4 Ors on 5 July, 2010
Court No. - 19 Case :- MISC. SINGLE No. - 5468 of 2004 Petitioner :- Smt. Kalawati Respondent :- Board Of Revenue Thru Secretary And 4 Ors Petitioner Counsel :- T.N Gupta,D.K.Upadhyay,Shobhit Mohan Shukla Respondent Counsel :- C.S.C Hon'ble S.C. Chaurasia J.
Counter affidavit and rejoinder affidavit have been exchanged between the parties.
As prayed by learned counsel for petitioner, list in the next month for final hearing.
Order Date :- 5.7.2010 psd