Bombay High Court
M/S. Silverline Technoloties Limited vs Special Director Of Enforcement on 6 June, 2019
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION REVIEW PETITION ST. NO.34272 OF 2018 IN F.E.M.A. ST. NO.30829 OF 2018 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions Court's or Judge's orders and Registrar's orders Advocate Rajan Pillai h/f. Lex India Juris Present for Appellant.
CORAM : V.R. KACHARE REGISTRAR (JUDL - II) Date : 06th June, 2019 The Learned Advocate for Appellant states that he has filed Foot Note regarding Court Fees. Office to verify and place the matter for orders. Stand over to 3 weeks.
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