Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 56 in Agricultural Produce (Grading And Marking) Act, 1937 56. Cashew-shell oil (liquid)] [Articles 8 to 56 have been added by notifiction issued under S.6 from time to time.].
