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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(1)(ii) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(ii)'Tenure Officers Pool' for the officers of the Indian Administrative Service, the Indian Forest Service and the Indian Police Service on duty with the Central Government or the Delhi Administration on tenure basis.