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[Cites 0, Cited by 0] [Section 9(5)] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(5)(e) in Uttarakhand Audit Act, 2012

(e)Periodic meetings of departmental officers shall be called upon to dispose off the objections and the inspection reports of all audits under consideration and appraise the Administrative Department with the results.