Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Manipur - Subsection

Section 48(1)(b) in Manipur (Village Authorities in Hill Areas) Act, 1956

(b)the Code of Criminal Procedure, 1898 (5 of 1898), and