Madhya Pradesh High Court
Jabir Kha vs The State Of Madhya Pradesh on 2 July, 2024
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 MCRC-26050-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 26050 of 2024 (JABIR KHA Vs THE STATE OF MADHYA PRADESH) Dated : 02-07-2024 None for applicant.
Shri Sagar Muley, Panel Lawyer for non-applicant/State. Adjourned.
List the matter after a week.
(PRAKASH CHANDRA GUPTA) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 03-07-2024 10:44:29