Madhya Pradesh High Court
Geeta Prasad Shukla vs Shri Lalit Dahima on 24 March, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CONC No. 1743 of 2019 (GEETA PRASAD SHUKLA Vs SHRI LALIT DAHIMA) Dated : 24-03-2023 Advocates are abstaining from Court work.
Shri Geeta Prasad Shukla-petitioner is present in person.
As prayed by the petitioner, list in the week commencing 10/04/2023.
(MANINDER S. BHATTI) JUDGE Astha Signature Not Verified Signed by: ASTHA SEN Signing time: 3/25/2023 10:31:11 AM