Section 92 in Kerala Survey and Boundaries Rules, 1964
92. Fees for transfer of registry.
- In the case of sub-divisions for transfer or registry falling under rule 24, the following shall be the rates of fees payable by the applicant along with the application:-(i)two rupees for subdivision to be surveyed, (or)(ii)two rupees for the first one acre/40 or fraction thereof, whichever is higher.
