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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

NCT Delhi - Subsection

Section 97(2)(d) in Delhi Motor Vehicles Rules, 1993

(d)Police Petrol Vehicles, pilot Vehicles, transport Department Vehicles will use for distinction a blue revolving cum flasher light placed in front and on the top of the wind screen position.