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[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(8)(vii) in The Environment (Protection) Rules, 1986

(vii)'stand-alone thermal power plant' means a power plant which is set up to generate electricity for feeding to electricity grid or for locations that are nor fitted with an electricity distribution system; and] [Substituted by Notification No. G.S.R. 02 (E) dated 2.1.2014 ]