Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 28 in The Port Rules for the Port of Bombay 28. Cargo boats, laden or empty, in more than two tiers of two in each tier shall not be permitted to hang astern of any vessels without the permission of the Deputy Conservator.
