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[Cites 0, Cited by 0] [Section 60A(4)] [Section 60A] [Entire Act]

Union of India - Subsection

Section 60A(4)(a) in The Companies Act, 1956

(a)"financing" means making loans to, or subscribing in the capital of, a private industrial enterprise engaged in infrastructural financing or such other company as the Central Government may notify in this behalf;