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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(6) in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988

(6)The Chairman shall:-
(a)preside over the sittings of the Commission; and
(b)in consultation with the other members exercises administrative control over the Secretary and other officers and employees of the Commission.